DELTA ENERGY SYSTEMS (INDIA) PVT. LTD.,GURGAON vs. ITO, WARD- 10(1), NEW DELHI
ITA 3871/DEL/2017Status: DisposedITAT Delhi16 September 2021AY 2005-062 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘I-1’ : NEW DELHI
Before: SHRI ANIL CHATURVEDI & SHRI KULDIP SINGH
For Appellant: Ms. Ashima Gupta, Adv
For Respondent: Shri Anurag Sharma, Sr. DR
Hearing: 16.09.2021
PER KULDIP SINGH, JUDICIAL MEMBER : Heard : In view of the application moved by the assessee, present
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