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KUBER GUESTLINE P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, NEW DELHI | BharatTax

Home/KUBER GUESTLINE P.LTD,NEW DELHI vs. ACIT, CENTRAL CIRCLE-20, NEW DELHI

KUBER GUESTLINE P.LTD,NEW DELHI vs. ACIT, CENTRAL CIRCLE-20, NEW DELHI

ITA 584/DEL/2019Status: DisposedITAT Delhi29 September 2021AY 2011-122 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘E’: NEW DELHI

Before: SHRI R.K. PANDA & MS. SUCHITRA KAMBLE

For Respondent: Shri Gaurav Pundir, Sr. DR

Hearing: 29.09.2021Pronounced: 29.09.2021

ORDER