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Income Tax Appellate Tribunal, DELHI BENCHES “E” : DELHI
Before: SHRI R.K. PANDA & Ms. SUCHITRA KAMBLE
M/s. Udham Singh Nagar The ACIT, Circle-1, District Cooperative Bank Aayakar Bhawan, vs. Ltd., Kashipur Bypass, Gaulapaar, Chorgalia Rudrapur, Udham Singh Road, Haldwani, Nainatal Uttarakhand. Nagar. Uttarakhand. PAN AAATU2006Q (Appellant) (Respondent) For Assessee : -None- For Revenue : Shri Gaurav Pundir, Sr. D.R. Date of Hearing : 29.09.2021 Date of Pronouncement : 29.09.2021 ORDER PER R.K. PANDA, A.M.
This appeal filed by the Assessee is directed against the order dated 11.08.2017 of the Ld. CIT(A), Haldwani, relating to the A.Y. 2014-2015.
None appeared on behalf of the assessee. However, an application has been filed by the assessee
2 ITA.No.1758/Del./2018 M/s.Udham Singh Nagar District Co-operative Bank Ltd., Udham Singh Nagar. requesting to allow the assessee to withdraw the appeal on the ground that assessee has opted for VIVAD SE VISHWAS SCHEME, 2020 and has filed Form No.4 issued by the Department.
In view of the above and in the absence of any objection from the side of the Ld. D.R, the request of the assessee for withdrawal of the appeal is allowed and the appeal of the assessee is dismissed as withdrawn.
Order pronounced in the open Court at the time of hearing itself i.e., on 29.09.2021.