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Income Tax Appellate Tribunal, DELHI BENCH: ‘E’ NEW DELHI
Before: SHRI R. K. PANDA & MS SUCHITRA KAMBLE
1 ITA Nos. 3709 to 3714/Del/2011
IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘E’ NEW DELHI
BEFORE SHRI R. K. PANDA ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER
I.T.A. No. 3709/DEL/2011 (A.Y 2001-02) I.T.A. No. 3710/DEL/2011 (A.Y 2002-03) I.T.A. No. 3711/DEL/2011 (A.Y 2003-04) I.T.A. No. 3712/DEL/2011 (A.Y 2004-05) I.T.A. No. 3713/DEL/2011 (A.Y 2005-06) I.T.A. No. 3714/DEL/2011 (A.Y 2006-07) (THROUGH VIDEO CONFERENCING)
M/S Areva T & DSA, France 1 Vs Assistant Director of Income (Now known as Alstom Grid Tax, Circle-1(1), SAS, Place De La Couple 92 International Taxation, 084, Paris La Defense, France New Delhi (APPELLANT) (RESPONDENT)
Appellant by Rahul Sateeja, Advocate Respondent by Dr. Gaurav Pundir, Sr. DR Date of Hearing 29.09.2021 Date of Pronouncement 29.09.2021
ORDER PER R. K. PANDA, AM These six appeals are filed by the assessee against the orders dated 22/09/2010 passed by DRP, New Delhi for assessment years 2001-02 to 2006- 07 respectively.
Before us, the Ld. AR submitted that the assessee has moved an application dated 21.01.2021, to resolve the pending issue through Direct Tax “Vivad se Vishwas Scheme” (VSV) Act, 2020, and has filed Declaration Form No. 1 & 2 and received Form No. 3 dated 05/1/2021.
2 ITA Nos. 3709 to 3714/Del/2011
In view of the aforesaid facts and after considering the submissions of the assessee, we dismiss the appeals of assessee as withdrawn subject to a caveat that in case the dispute relating to tax arrears for the captioned assessment years are not ultimately resolved in terms of the aforesaid Act, the assessee shall be at liberty to approach the Tribunal for reinstitution of the appeal and the Tribunal shall consider the same. The appeals of the assessee’s are dismissed as withdrawn.
In the result, all the appeals of the assessee’s are dismissed.
Order pronounced in the Open Court on this 29th Day of September, 2021 in presence of both the parties.
Sd/- Sd/- (SUCHITRA KAMBLE) (R. K. PANDA) JUDICIAL MEMBER ACCOUNTANT MEMBER
Dated : 29/09/2021 R. Naheed *