DCIT, CC- 8(1), MUMBAI vs. HAKIM ASGARALI LAKDAWALA, MUMBAI

IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS KAVITHA RAJAGOPAL (JUDICIAL MEMBER)

ITA No. 59/MUM/2020 Assessment Year: 2012-13 & Assessment Year: 2013-14 DCIT, CC-8(1), Shri Hakim Asgarali Lakdawala, Room No. 656, 6th floor, Plot No.-59, Sector 8, Vashi, Aayakar Bhavan, M.K. Road, Vs. Navi Mumbai-400703. Mumbai-400020. PAN No. AAWPL 3768 L Appellant Respondent Assessment Year: 2013-14 DCIT, CC-8(1), Shri Shabbir Asgar Lakdawala, Room No. 656, 6th floor, 32, 2nd floor, Mahavir Centre, Aayakar Bhavan, M.K. Road, Vs. Sector-17, Vashi, Mumbai-400020. Navi Mumbai-400705. PAN No. AAWPL 7225 N Appellant Respondent Revenue by : Mr. Rakesh Ranjan, CIT-DR Assessee by : Mr. Mani Jain a/w Prateek Jain, CA’s Date of Hearing : 20/09/2022 Date of pronouncement : 27/10/2022