S.N.SUNDERSON & CO.,NEW DELHI vs. JCIT, RANGE-63, NEW DELHI

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ITA 910/DEL/2018Status: DisposedITAT Delhi25 October 2021AY 2011-122 pages

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Income Tax Appellate Tribunal, DELHI BENCH ‘G’, NEW DELHI

Before: SH. N. K. BILLAIYA & SH. K. N CHARY

For Appellant: Ms. Meela Sukhija, CA
Hearing: 25/10/2021Pronounced: 25/10/2021

PER N. K. BILLAIYA, AM:

1.

This appeal by the assessee is preferred against the order of the CIT(A)-20, New Delhi dated 06.12.2017 pertaining to A.Y.2011-12.

2.

Vide letter dated 22.10.2021 the assessee sought permission to withdraw the appeal. 3. Noting the contents of the application this appeal is dismissed as withdrawn.

4.

Decision announced in the open court in the presence of both the representatives on 25.10.2021.

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