Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, “K” BENCH, MUMBAI
Before: SHRI PRASHANT MAHARISHI, AM & SHRI KAVITHA RAJAGOPAL, JM
ITA No. 1782/MUM/2018 (Assessment Year 2008-09) (Assessment Year 2010-11) (Assessment Year 2011-12) DCIT CENT.CIR.-1(2) Gitanjali Gems Ltd. Room No. 906, 9th Floor, Old 801/802, Prasad Chambers, CGO Building(Annex), M.K.Road, Vs. Mumbai-400 004 Mumbai- 400 020 (Appellant) (Respondent) PAN No. AAACG1624F Assessee by : None Revenue by : Dr. Yogesh Kamat, CIT DR Date of hearing: 28.11.2022 Date of pronouncement : 28/11/2022 O R D E R PER PRASHANT MAHARISHI, AM: 01. There are 3 appeals filed by the deputy Commissioner of income tax, central circle – 1 (2), Mumbai (the learned assessing officer for assessment year 2008 – 09, 2010 – 11 and 2011 – 12 in case of M/s Geetanjali gems Limited against the order passed by the learned Commissioner of income tax (appeals) – 56, Mumbai dated 22/12/2017 for all these years. The assessing officer is aggrieved and therefore the appeal is preferred.
In the result, all these 3 appeals are dismissed with above directions.
Order pronounced in the open court on 28/11/2022.