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ITA 120/2015 & conn. Page 1
$~3 to 32 and 37 to 43 * IN THE HIGH COURT OF DELHI AT NEW DELHI Decided on 27th February, 2015 + ITA 120/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 121/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL
..... Respondent + ITA 122/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT FRANCE USA INC
..... Respondent + ITA 123/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 124/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL
..... Respondent + ITA 125/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 126/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 127/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 128/2015
CIT
..... Appellant
versus
ALCATEL LUCENT CANADA
..... Respondent + ITA 129/2015
CIT-1
..... Appellant
versus 2015:DHC:1945-DB
ITA 120/2015 & conn. Page 2
ALCATEL LUCENT FRANCE USA INC
..... Respondent + ITA 130/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT ITALIA SPA
..... Respondent + ITA 131/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENTFRANCEUSA INC
..... Respondent + ITA 132/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 133/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL
..... Respondent + ITA 134/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT DEUTSCHLAND AG
..... Respondent + ITA 135/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT SHANGAHI BELL
..... Respondent + ITA 136/2015
CIT
..... Appellant
versus
ALCATEL LUCENT CANADA
..... Respondent + ITA 137/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 138/2015
CIT
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 139/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 140/2015
CIT-1
..... Appellant 2015:DHC:1945-DB
ITA 120/2015 & conn. Page 3
versus
ALCATEL LUCENT ITALIA SPA
..... Respondent + ITA 141/2015
CIT-1
.... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 142/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 144/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 145/2015
CIT
..... Appellant
versus
ALCATEL LUCENT CANADA
..... Respondent + ITA 146/2015
CIT
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 147/2015
CIT
..... Appellant
versus
ALCATEL LUCENT CANADA
..... Respondent + ITA 148/2015
CIT
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 149/2015
CIT
..... Appellant
versus
ALCATEL LUCENT BELL NV
..... Respondent + ITA 150/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT SHANGHAI BELL
..... Respondent + ITA 151/2015
CIT-1
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 152/2015 2015:DHC:1945-DB
ITA 120/2015 & conn. Page 4
CIT-1
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 153/2015
CIT-1
..... Appellant
ALCATEL LUCENT ITALIA SPA
..... Respondent + ITA 154/2015
CIT
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 155/2015
CIT
..... Appellant
versus
ALCATEL LUCENT ENTERPRISE
..... Respondent + ITA 156/2015
CIT
..... Appellant
versus
ALCATEL LUCENT FRANCE
..... Respondent + ITA 157/2015
CIT
..... Appellant
versus
ALCATEL LUCENT ITALIA SPA
..... Respondent
Presence : Mr. Nitin Gulati, jr. standing counsel for the revenue
Mr. Prakash Kumar, Adv. for the assessee
CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE R.K.GAUBA
MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT) % For detailed judgment, the decision dated 27.02.2015 in ITA No. 119/2015 may be referred to.
S. RAVINDRA BHAT, J
R.K.GAUBA, J FEBRUARY 27, 2015 vld
2015:DHC:1945-DB