NARAINDAS GULABRAI TULSIANI,DELHI vs. ACIT, INT. TAX CIRCLE 4(2)(1), MUMBAI
What did the Tribunal hold?
The Tribunal held that merely having an Indian address or property is insufficient to establish a business connection for taxing foreign income. There was no evidence of business activities in India that contributed to earning the foreign income.
What were the facts?
The assessees, who were British Nationals and non-residents for Indian tax purposes, had deposits in a foreign bank account. The Assessing Officer reopened their assessments and made additions based on these foreign bank deposits, considering them as income escaping assessment.
What were the issues?
Whether foreign bank deposits of non-residents can be taxed in India solely based on an Indian address, and if the reopening of assessment was valid and within limitation.
Which sections of the Income-tax Act were involved?
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Cases cited in this judgment(7)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sumati Dayal v. CIT1,967 citing214 ITR 801 · 1995 · SC · Read judgment
- CIT v. Durga Prasad More1,579 citing82 ITR 540 · 1971 · SC
- Commissioner of Income Tax v. Nova Promoters and Finlease (P) Ltd.658 citing342 ITR 169 · 2012 · HC
- Parimisetti Seetharamamma v. CIT142 citing57 ITR 532 · 1965 · SC · Read judgment
- J.S. Parkar v. V.B. Palekar58 citing94 ITR 616 · 1974 · HC
- Som Nath Maini v. CIT38 citing306 ITR 414 · 2008 · HC
- 01. Sunsathi Dayal v. CIT (SC)19 citing213 ITR 805 · 1995 · HC
IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “I” BENCH : MUMBAI
BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER ITA No. A.Y. Appellant Respondent Pratab Gulabrai Tulsiani, 448/Mum/2025 2006-07 C/o. Ashok Khandelwal Associates, Chartered Accountants, 912-B, 449/Mum/2025 2007-08 Indraprakash, 21, Barakhamba Road, New Delhi-110001 [PAN: AURPT4816C] Naraindas Gulabrai 464/Mum/2025 2006-07 Tulsiani, C/o. Ashok Khandelwal Associates, Chartered Accountants, 912-B, ACIT, Int. Tax. Indraprakash, 21, Circle-4(2)(1), 463/Mum/2025 2007-08 Barakhamba Road, Room No. 1708, New Delhi-110001 17th Floor, [PAN: ANQPT0488C] Air India Building, Nariman Point, Sham Gulabrai Tulsyani, Mumbai 482/Mum/2025 2006-07 C/o. Ashok Khandelwal Associates, Chartered Accountants, 912-B, Indraprakash, 21, 483/Mum/2025 2007-08 Barakhamba Road, New Delhi-110001 [PAN: ARYPT4091R] Jawaharlal Gulabrai 537/Mum/2025 2006-07 Tulsiani, C/o. Ashok Khandelwal Associates, Chartered Accountants, 912-B, 538/Mum/2025 2007-08 Indraprakash, 21, Barakhamba Road, New Delhi-110001 [PAN: AFKPT5682G]
2 Pratab Gulabrai Tulsiani and group
Assessee by : Shri Ashok Khandelwal & Akash Khandelwal, Reven
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