MAMTA KUMARI,JAMSHEDPUR vs. DCIT/ACIT, CIRCLE-2, JAMSHEDPUR
ITA 126/RAN/2019Status: DisposedITAT Ranchi01 October 2019AY 2016-17
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Kavya Shrivastava vs. Hdfc Bank LTD.Madhya Pradesh · 15 Oct 2026
- M/S Gaurav Jewellers Through Proprietor Gaurav Barjatiya vs. Branch Manager Yes Bank LTD.Madhya Pradesh · 15 Oct 2026
- Kavya Shrivastava vs. State Bank Of INDIAMadhya Pradesh · 15 Oct 2026
- Paresh Textiles Prop Paresh Gudhka vs. Superintendent Range Iv Div VBombay · 15 Oct 2026
- M/S Palladium Constructions PVT LTD. vs. Principal Commissioner Of Central TaxKarnataka · 15 Oct 2026