V.VIJAYAKUMAR vs. THE DIRECTOR GENERAL OF INCOME TAX

WP(C)/6704/2020HC KeralaKLHC01017625202005 March 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL3 pages

AI SummaryWithdrawn

What did the High Court hold?

The High Court granted the petitioner's request to withdraw the writ petition. Consequently, the writ petition was dismissed as withdrawn. No decision was made on the merits of any substantive issue that might have been raised in the petition. The operative direction was to dismiss the petition as withdrawn.

What were the facts?

The petitioner, V. Vijayakumar, aged 70, filed a writ petition before the High Court of Kerala. The respondents were the Director General of Income Tax (Investigation Wing) and the Deputy Director of Income Tax (Investigation Wing), along with a private individual, Mohammed Babu Paramboor, Director of M/s. Orbit Infrastructure and Developers (India) Ltd. The writ petition was filed seeking certain relief against the actions of the income tax authorities. The case came up for admission on March 5, 2020.

What were the issues?

The primary issue was whether the petitioner should be granted permission to withdraw the writ petition. The petitioner's counsel sought permission to withdraw the petition. The revenue's contentions are not recorded in the judgment. No specific questions of law or fact were framed for determination by the Tribunal as the matter was disposed of on the petitioner's request for withdrawal.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE AMIT RAWAL THURSDAY, THE 05TH DAY OF MARCH 2020 / 15TH PHALGUNA, 1941 WP(C).No.6704 OF 2020(K) PETITIONER/S: V.VIJAYAKUMAR AGED 70 YEARS S/O. APPU NAIR, RESIDING AT ANUGRAHA, PUTHUPARAIYRAM, PALAKKAD-678731. BY ADVS. SRI.G.HARIHARAN SRI.PRAVEEN.H. SMT.K.S.SMITHA SRI.V.R.SANJEEV KUMAR RESPONDENT/S: 1 THE DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION WING), ARYABHANGHI, PINNACLE, SAHODARAN AYYAPPAN ROAD, KOCHI-682020. 2 DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION WING), MANJAKULAM, NEAR KSRTC, PALAKKAD-678001. 3 MOHAMMED BABU PARAMBOOR DIRECTOR, M/S. ORBIT INFRASTRUCTURE AND DEVELOPERS(INDIA) LTD, S/O.MOHAMMED ALI PARAMBOOR, PARAMBOOR HOUSE, PATTIKKAD, P.O MALAPPURAM-679325. OTHER PRESENT: SC JOSE JOSEPH THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 05.03.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No.6704 OF 2020(K) 2 JUDGMENT Learned counsel for the petitioner seeks permission to withdraw the writ petition. Permission is granted. Accordingly, this writ petition is dismissed as withdrawn. Sd/- AMIT RAWAL sab JUDGE

WP(C).No.6704 OF 2020(K) 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DATED 08.07.2015 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P2 TRUE COPY OF THE JUDGMENT MADE IN WP(C) NO.27656/2015 DATED 12.04.2017 BY THIS HON'BLE COURT. EXHIBIT P3 TRUE COPY OF THE JUDGMENT MADE IN WP(C) NO.1882/2019 DATED 14.06.2019. EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 12.07.2019 SENT BY THE PETITIONER ADDRESSED TO THE 1ST RESPONDENT.

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