COMMISSIONER OF INCOME TAX vs. READING and BATES EXPLORATION CO.
ITA/59/2002HC UttarakhandUKHC01006260200314 October 2003Bench: OTHER1 pages
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Income Tax Application No. 59 of 2002 Hon’ble The Chief Justice Hon’ble M.M. Ghildiyal, J.)
Appeal disposed of. Order passed and kept with ITA No. 525 of 2001.
Sd/- Dt. 14.10.2003
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