GREEN APPLE MARKETING PVT. LTD. vs. ASSISTANT COMMISSIONER OF INCOME TAX 8, PUNE AND ORS

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WP/7541/2023HC BombayHCBM01021616202326 June 2023Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA1 pages

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IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL SIDE APPELLATE JURISDICTION WRIT PETITION NO.7541 OF 2023 Green Apple Marketing Pvt. Ltd., .. Petitioner. v/s. Assistant Commissioner of Income Tax 8, Pune & Others .. Respondents. Mr. Sameer Dalal, for Petitioner. Mr. Suresh Kumar, for Respondents. CORAM: K. R. SHRIRAM & FIRDOSH P. POONIWALLA,JJ. DATED : 26th JUNE 2023. P.C:- After the Petition was heard for some time, Mr. Dalal sought leave of the Court to withdraw the Petition with liberty to raise all grounds before the Appellate Authority. 2 Petition dismissed as withdrawn with liberty as prayed for. 3 All rights and contentions are kept open. 4 We clarify that we have not made any observations on the merits of the Petition. (FIRDOSH P. POONIWALLA,J.) (K. R. SHRIRAM,J.) S.R.JOSHI 1 of 1

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