MOHAMMED ANAS MOHAMMED HANEEF vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 AND OTHERS

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WP/6827/2023HC BombayHCBM03019716202323 June 2023Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE1 pages

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*1* 901wp6827o23 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD WRIT PETITION NO.6827 OF 2023 MOHAMMED ANAS MOHAMMED HANEEF VERSUS THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 AND OTHERS ... Advocate for the Petitioner : Shri Chandak Raviraj R. Advocate for Respondents 1 to 3 : Shri Alok Sharma ...

CORAM : RAVINDRA V. GHUGE &

Y. G. KHOBRAGADE, JJ. DATE :- 23rd June, 2023 Per Court :- 1. The learned Advocate for the Petitioner places on record a photostat copy of the communication dated 12.06.2023 received from the Petitioner requesting the learned Advocate to withdraw this petition as an order has already been passed by the Department. The said copy is marked as "X" for identification. 2. In view of the above, this Writ Petition is disposed off as withdrawn, on instructions. kps (Y. G. KHOBRAGADE, J.) (RAVINDRA V. GHUGE, J.)

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