RAVINDRA JAISINGRAO CHAVAN vs. OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX AND OTHERS

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WP/6698/2023HC BombayHCBM03018734202321 June 2023Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE1 pages

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1 wp 6698.23 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD WRIT PETITION NO. 6698 OF 2023 Ravindra Jaisingrao Chavan .. Petitioner Versus Office of the Assistant Commissioner of Income Tax and others .. Respondents Shri Dattatraya K. Kulkarni, Advocate for the Petitioner. Shri Alok Sharma, Standing Counsel for the Respondent Nos. 1 to 3. CORAM : RAVINDRA V. GHUGE AND Y. G. KHOBRAGADE, JJ. DATE : 21ST JUNE, 2023. PER COURT : 1. The learned advocate for the Petitioner submits on instructions that the Petitioner desires to withdraw this petition and prefer a fresh petition. Subsequent events and additional grounds would be put forth in the newly filed petition. 2. In view of the above this petition is disposed of as withdrawn on instructions with liberty as is prayed for. [ Y. G. KHOBRAGADE, J.] [ RAVINDRA V. GHUGE, J.] bsb/June 23

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