M/S TSA PROCESS EQUIPMENT PVT LTD AND ORS vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS

Mamta Kale 501-wp-2531-2024.docx IN THE HIGH COURT OF JUDICATURE AT BOMBAY CRIMINAL APPELLATE JURISDICTION Criminal Writ Petition No. 2531 of 2024 M/s TSA Process Equipment Pvt Ltd and Ors. … Petitioners versus Assistant Commissioner of Income Tax & Ors. ... Respondents ---- Mr Abhishek Khandelwal, for the Petitioners. Mr Arjun Gupta, for Respondent No.1 (through VC). Dr Ashwini A Takalkar, APP, for Respondent / State. ---- Coram: R.N. Laddha, J. Date: 7 May 2025 P.C.: . Not on board. Taken on board. 2. Heard. 3. The learned Counsel for the petitioners, on instructions, seeks leave to withdraw this petition. Leave granted as prayed for. 4. The petition stands dismissed as withdrawn. (R.N. Laddha, J.) Page 1 of 1 __________________________________________________ 7 May 2025 MAMTA AMAR KALE Digitally signed by MAMTA AMAR KALE Date: 2025.05.07 18:54:59 +0530