VASSUDEVA DEMPO FAMILY PRIVATE TRUST THR. CONSTITUTED ATTORNEY SHARMILA SANDEEP PRABHU vs. THE CENTRALIZED PROCESSING CENTRE, INCOME TAX DEPT. THR. DEPUTY DIRECTOR OF INCOME TAX AND 3 ORS

36 WP 192 2025 Sonam IN THE HIGH COURT OF BOMBAY AT GOA WRIT PETITION NO.192 OF 2025 VASSUDEVA DEMPO FAMILY PRIVATE TRUST THR. CONSTITUTED ATTORNEY SHARMILA SANDEEP PRABHU ... PETITIONER Versus THE CENTRALIZED PROCESSING CENTRE, INCOME TAX DEPT. THR. DEPUTY DIRECTOR OF INCOME TAX AND 3 ORS ... RESPONDENTS Mr. Rohan Deshpande (through V.C.) with Mr. Aniket Prabhu, Advocates for the Petitioner. Ms. Susan Linhares, Standing Counsel for the Respondents. CORAM:- VALMIKI MENEZES & AMIT S. JAMSANDEKAR, JJ. DATED :- 27th April, 2026 P.C.: 1. On instructions, learned Advocate for the Petitioner seeks to withdraw this petition. The petition stands dismissed as withdrawn. AMIT S. JAMSANDEKAR, J. VALMIKI MENEZES, J. Page 1 of 1 27th April, 2026 2026:BHC-GOA:913-DB