MANJU KANWAR vs. INCOME TAX OFFICER WARD 2(1) PANAJI AND 3 ORS

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WP/188/2026HC BombayHCBM05000379202615 June 2026Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR1 pages

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32 WP 188 2026 Suzana IN THE HIGH COURT OF BOMBAY AT GOA WRIT PETITION NO.188 OF 2026 MANJU KANWAR ... PETITIONER Versus INCOME TAX OFFICER WARD 2(1) PANAJI AND 3 ORS ... RESPONDENTS Ms.Pranaya Ramesh (through V.C.), Advocate with Mr. Sahil Sardessai, Advocate for the Petitioner. Ms. Susan Linhares, Standing Counsel for the Respondents No.1 and 2.. CORAM:- VALMIKI MENEZES & HITEN S. VENEGAVKAR, JJ. DATED :- 15th June, 2026 P.C. A statement is made on behalf of the Revenue that the reassessment proceedings in this matter have been dropped. In this view of the matter, the reliefs sought in the Petition are rendered infructuous and in view thereof, this Petition stands disposed of. HITEN S. VENEGAVKAR, J. VALMIKI MENEZES, J. Page 1 of 1 15th June, 2026 2026:BHC-GOA:1119-DB Signed by: MARIA SUZANA REBELLO Designation: Personal Assistant Date: 15/06/2026 17:25:13

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