SHIVPAL SINGH CHOUHAN vs. INCOME TAX OFFICER WARD 2(1) PANAJI AND 3 ORS

29 WP 186 2026 Suzana IN THE HIGH COURT OF BOMBAY AT GOA WRIT PETITION NO.186 OF 2026 SHIVPAL SINGH CHOUHAN ... PETITIONER Versus INCOME TAX OFFICER WARD 2(1) PANAJI AND 3 ORS ... RESPONDENTS Ms. Pranaya Ramesh (through V.C.), Advocate and Mr. Sahil Sardessai, Advocate for the Petitioner. Ms. Susan Linhares, Standing Counsel for the Respondents No.1 and 2. CORAM:- VALMIKI MENEZES & HITEN S. VENEGAVKAR, JJ. DATED :- 15th June, 2026 P.C. A statement is made on behalf of the Revenue that the reassessment proceedings in this matter have been dropped. In this view of the matter, the reliefs sought in the Petition are rendered infructuous, and in view thereof, this Petition stands disposed of. HITEN S. VENEGAVKAR, J. VALMIKI MENEZES, J. Page 1 of 1 15th June, 2026 2026:BHC-GOA:1120 Signed by: MARIA SUZANA REBELLO Designation: Personal Assistant Date: 15/06/2026 17:25:43