IMTIAZ AHMED SAIT vs. PRINCIPAL COMMISSIONER OF INCOME TAX 4 PUNE

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WP/13415/2023HC BombayHCBM01044077202311 March 2024Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE1 pages

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1/1 434-aswp-13415-2023.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 13415 OF 2023 Imtiaz Ahmed Sait & Anr. …Petitioners Versus The Principal Commissioner of Income Tax-4, Pune & Ors. …Respondents Ms. Vidhi Punmiya a/w Mr. Sanket Bora i/b SPCM Legal for Petitioner. Mr. Suresh Kumar for Respondents-Revenue. CORAM: K. R. SHRIRAM & DR. NEELA GOKHALE, JJ. DATED: 11th March 2024 PC:- 1. Mentioned out of turn. 2. Ms. Punmiya seeks leave of the Court to withdraw the petition. 3. Petition dismissed as withdrawn. (DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Gitalaxmi GITALAXMI KRISHNA KOTAWADEKAR Digitally signed by GITALAXMI KRISHNA KOTAWADEKAR Date: 2024.03.11 20:10:41 +0545

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