RAKESH KUMAR GOKHROO (AY 2020-2021) S/O SHRI PARAS CHAND GOKHROO, vs. ASSISTANT COMMISSIONER OF INCOME TAX,

CW/14630/2025HC Rajasthan2025:RJ-JP:46859-DB20 November 2025Bench: MAHENDAR KUMAR GOYAL, BALJINDER SINGH SANDHU1 pages

AI SummaryDismissed

What did the High Court hold?

The High Court noted that the learned counsel for the petitioner wished to withdraw the civil writ petition. Consequently, the Court dismissed the petition. The Court also disposed of any pending applications in relation to the petition. The judgment does not delve into any substantive issues of income tax law, as the petition was withdrawn by the petitioner before any such adjudication.

What were the facts?

The petitioner, Rakesh Kumar Gokhroo, through his Power of Attorney Holder Shri Paras Chand Gokhroo, filed a civil writ petition before the High Court of Judicature for Rajasthan, Bench at Jaipur. The petition was filed for the Assessment Year 2020-2021. The respondents were the Assistant Commissioner of Income Tax, Central Circle-4, Jaipur, the Additional/Joint Commissioner of Income Tax, Central Circle, Jodhpur, and the Principal Commissioner of Income Tax, Jaipur. The matter came up for hearing before a Division Bench of the High Court.

What were the issues?

1. Whether the petitioner is entitled to withdraw the civil writ petition. (Question of procedure) Contentions: Assessee: Learned counsel for the petitioner expressed the desire to withdraw the civil writ petition. Revenue: No arguments were recorded for the revenue in the provided text.

AI-generated summary — verify with the full judgment below

[2025:RJ-JP:46859-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 14630/2025 Rakesh Kumar Gokhroo (Ay 2020-2021) S/o Shri Paras Chand Gokhroo, Aged About 49 Years, R/o 302, Royal Ensign, Prithviraj Road, C-Scheme, Jaipur Through Power Of Attorney Holder Shri Paras Chand Gokhroo S/o Late Rajmal Gokhroo, Aged 73 Years, R/o 302, Royal Ensign Prithviraj Road, C-Scheme, Jaipur-302001 ----Petitioner Versus 1. Assistant Commissioner Of Income Tax, Central Circle-4, 416, 4Th Floor, Jeevan Nidhi-2, Lic Building, Ambedkar Circle, Jaipur-302005 2. Additional/joint Commissioner Of Income Tax, Central Circle, Aaykar Bhawan, Paota-C Road, Jodhpur-342010, Rajasthan. 3. Principal Commissioner Of Income Tax, New Central Revenue Building, Bhagwan Das Road, Jaipur-302005, Rajasthan. ----Respondents For Petitioner(s) : Mr. Tanuj Agarwal For Respondent(s) : HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU Order 20/11/2025 Learned counsel for the petitioner wants to withdraw this civil writ petition. The same is dismissed accordingly. Pending application(s), if any, also stands disposed of accordingly. (BALJINDER SINGH SANDHU),J (MAHENDAR KUMAR GOYAL),J DIKSHA MISHRA /178 Powered by TCPDF (www.tcpdf.org) (Uploaded on 20/11/2025 at 05:20:35 PM) (Downloaded on 30/10/2026 at 10:25:56 AM)

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