THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) vs. M/S. ANKIT CHIRAG DEVELOPERS PVT. LTD.
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[2024:RJ-JD:8442-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 9565/2021 The Pr. Commissioner Of Income Tax (Central), New Central Revenue Building, Statue Circle, Janpath, Jaipur (Raj.). ----Petitioner Versus 1. M/s. Ankit Chirag Developers Pvt. Ltd., 54-55, Rajdeep, New Fatehpura Udaipur (Rajasthan) 2. Income Tax Appellate Tribunal, Jodhpur Bench, Jodhpur. ----Respondents For Petitioner(s) : Mr. Kamal Kishore Bissa For Respondent(s) : Mr. Harshvardhan Singh HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE MUNNURI LAXMAN Order 19/02/2024 In view of subsequent events, it is stated that this petition has become infructuous. Accordingly, writ petition is disposed off as having rendered infructuous. (MUNNURI LAXMAN),J (MANINDRA MOHAN SHRIVASTAVA),CJ 1-divyaP/-
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