PRAKASH CHAND SHARMA SON OF SHRI VISHNU DUTT SHARMA vs. DEPUTY COMMISSIONER OF INCOME TAX
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[2025:RJ-JP:39789-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 863/2025 Prakash Chand Sharma Son Of Shri Vishnu Dutt Sharma, Aged About 60 Years, Resident Of C-42-43, Kaladeep, Gokul Path, Vaishali Nagar, Jaipur 302021 ----Petitioner Versus Deputy Commissioner Of Income Tax, Circle-1, Jaipur Having Its Office At New Central Revenue Building, Statue Circle, Bhagwan Das Road, Jaipur ----Respondent For Petitioner(s) : Mr. Rohan Chatter For Respondent(s) : Mr. Sandeep Pathak HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL HON'BLE MR. JUSTICE SANJEET PUROHIT Judgment / Order 26/09/2025 Learned counsel for the petitioner wants to withdraw this civil writ petition. The civil writ petition is dismissed accordingly. Pending application(s), if any, also stands disposed of. (SANJEET PUROHIT),J (MAHENDAR KUMAR GOYAL),J Manish/113
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