ARVIND AGARWAL SON OF LATE SHRI GOVERDHAN AGARWAL vs. INCOME TAX OFFICER
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[2025:RJ-JP:35265-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 6152/2022 Arvind Agarwal S/o Late Shri Goverdhan Agarwal, R/o 3/41, Parasram Nagar, Dher Ke Balaji, Sikar Road, Jaipur. ----Petitioner Versus Income Tax Officer, Ward 4(1), Jaipur Having its Address At New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005 ----Respondent For Petitioner(s) : Mr. Siddharth Ranka with Mr. Rohan Chatter For Respondent(s) : Mr. Sandeep Pathak HON'BLE THE CHIEF JUSTICE MR. K.R. SHRIRAM HON'BLE MR. JUSTICE MANEESH SHARMA Order 03/09/2025 1. After the petition was heard for sometime, Mr. Siddharth Ranka, upon instructions, sought leave to withdraw the petition. 2. Petition dismissed as withdrawn. 3. Mr. Ranka states that the order that was impugned in the petition shall be complied with within four weeks. (MANEESH SHARMA),J (K.R. SHRIRAM),CJ N.Gandhi/Deepa-18
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