GUPTA ENTERPRISES (SINCE DISSOLVED) vs. INCOME TAX OFFICER

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CW/5973/2022HC RajasthanRJHC02030189202221 November 2025Bench: MAHENDAR KUMAR GOYAL,BALJINDER SINGH SANDHU1 pages

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[2025:RJ-JP:47211-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 5973/2022 Gupta Enterprises (Since Dissolved), Having Its Address At 215, Avadhpuri, Jind, Tonk Phatak, Jaipur 302016 Through Its Ex- Partner Shri Shambhu Dayal Gupta Son Of Shri Babu Lal ----Petitioner Versus Income Tax Officer, Ward 6(2), Jaipur Having Its Address At New Central Revenue Building, Bhagwan Dass Road, Jaipur 302005 ----Respondent For Petitioner(s) : Ms. Satwika Jha with Mr. Rohan Chatter for Mr. Siddharth Ranka For Respondent(s) : Mr. Palash Gupta for Mr. Sandeep Pathak HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL HON'BLE MR. JUSTICE BALJINDER SINGH SANDHU Judgment / Order 21/11/2025 Learned counsel for the petitioner wants to withdraw this civil writ petition. The civil writ petition is dismissed accordingly. Pending appli- cation(s), if any, also stands disposed of. (BALJINDER SINGH SANDHU),J (MAHENDAR KUMAR GOYAL),J Manish/70

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