INCOME TAX OFFICER AND ANR vs. INCOME TAC APPELLATE TRIBUNAL
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1 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR. O R D E R S.B. CIVIL WRIT PETITION No.3031/2009. : : Income Tax Officer & Anr. Vs. Income Tax Appellate Tribunal & Anr. : : Date of Order 13.4.2009 HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Mr. R. B. Mathur for the petitioner. Mr. Atul Saxena for the respondent (s). Learned counsel for the parties has informed that during the pendecy of present writ petition, the main matter itself is heard by Income Tax Appellate Tribunal, Jaipur and the order is reserved. It is informed that 24.4.2009 is fixed as the date for pronouncement of order. In view of this statement, I do not deem it appropriate to entertain this writ petition any longer. This writ petition is disposed of. (MOHAMMAD RAFIQ)J. A.Arora/- Item No.60.
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