JAGDISH K GUPTA vs. INCOME TAX OFFICER AND ORS

[2026:RJ-JP:4521-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 1842/2003 Jagdish K Gupta ----Petitioner Versus Income Tax Officer And Ors ----Respondent For Petitioner(s) : None Present For Respondent(s) : None Present HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MRS. JUSTICE SANGEETA SHARMA Order 31/01/2026 1. The matter is listed on top of the list in the category of oldest cases of the High Court. 2. The stay application has already been dismissed vide order dated 20.09.2007. 3. The matter is of year 2003 and nobody appeared on behalf of the parties;, therefore, the instant writ petition is dismissed for non-prosecution. (SANGEETA SHARMA),J (DR.PUSHPENDRA SINGH BHATI),J 2-Nirmala/Shivani