M/S EROS CRAFTS vs. THE INCOME TAX OFFICER AND ANR

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CW/18105/2016HC RajasthanRJHC02042399201606 March 2025Bench: AVNEESH JHINGAN,MANEESH SHARMA1 pages

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[2025:RJ-JP:10098-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 18105/2016 M/s Eros Crafts, 750 Achariyon Ka Rasta, Kishanpole Bazar, Jaipur Through Its Partner Sanjay Godha ----Petitioner Versus 1. The Income Tax Officer, Ward 14, New Central Revenue Building, Statue Circle, Jaipur - 302001 2. Income Tax Appellate Tribunal, Jaipur Bench, G-4, Raj Mahal Residency Area, C-Scheme, Jaipur - 302006 ----Respondents For Petitioner(s) : Mr. Kanishk Singhal for Mr. Gunjan Pathak For Respondent(s) : Mr. Sandeep Pathak HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE MANEESH SHARMA Order 06/03/2025 An application (I.A. No.1/2024) has been filed seeking withdrawal of the writ petition. For the reasons mentioned therein, the application is allowed and the writ petition is dismissed as withdrawn. (MANEESH SHARMA),J (AVNEESH JHINGAN),J Simple Kumawat /61

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