KRISHAN DAS MAHESHWARI (HUF) vs. INCOME TAX OFFICER
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[2026:RJ-JP:1040-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 15254/2022 Krishan Das Maheshwari (HUF), Having Address At C-21, Chomu House, Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan, India - 302003 Through Its Karta Krishan Das Maheshwari. ----Petitioner Versus Income Tax Officer, ITO WD 1(3), Jaipur, Having Its Address At New Central Revenue Building, Bhagwan Das Road, Jaipur, Rajasthan, India-302005. ----Respondent For Petitioner(s) : Mr. Shankar Lal Poddar For Respondent(s) : Mr. Nitin Jain with Ms. Kriti Kalawatia HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA HON'BLE MRS. JUSTICE SANGEETA SHARMA Order 12/01/2026 Upon instructions, learned counsel for the petitioner prays to withdraw the civil writ petition. The civil writ petition is dismissed as withdrawn. All pending application(s) shall also stands disposed of. (SANGEETA SHARMA),J (SANJEEV PRAKASH SHARMA),ACJ RIYA/132
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