NITIN DUSAD S/O BHAGWAN DAS JI DUSAD vs. ASSISTANT COMMISSIONER OF INCOME TAX

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CW/14113/2025HC RajasthanRJHC02078995202508 January 2026Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA1 pages

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[2026:RJ-JP:550-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 14113/2025 Nitin Dusad S/o Bhagwan Das Ji Dusad, Aged About 48 Years, R/o 4300, Nathmal Ji Ka Chowk, Kgb Ka Rasta, Johri Bazar, Jaipur- 302002, Rajasthan ----Petitioner Versus Assistant Commissioner Of Income Tax, Central Circle 4, Room No. 416, 4Th Floor, Jeevan Nidhi-2, LIC Building, Ambdekar Circle, Jaipur, Rajasthan 302005 ----Respondent For Petitioner(s) : Mr. Rajat Sharma with Mr. Saksham Pandey For Respondent(s) : Mr. Siddharth Bapna with Ms. Tanuska Saxena HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA HON'BLE MRS. JUSTICE SANGEETA SHARMA Order 08/01/2026 Counsel for the petitioner states that the matter has become infructuous. The same is accordingly dismissed as having become infructuous. Stay application stands disposed. (SANGEETA SHARMA),J (SANJEEV PRAKASH SHARMA), ACJ HEENA/28

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