THE JOINT COMMISSIONER OF INCOME TAX vs. MARUDHAR HOTELS P. LTD. JODHPUR AND ANR

[2023:RJ-JD:38175-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 12638/2015 The Joint Commissioner of Income Tax Rang-1, Jodhpur ----Petitioner Versus 1. Marudhar Hotels P. Ltd. Umaid Bhawan Place, Jodhpur (Rajasthan) 2. Income Tax Appellate Tribunal Jodhpur Bench, Jodhpur. ----Respondent For Petitioner(s) : Mr. K.K. Bissa For Respondent(s) : Mr. Tarun Dudia HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order 06/11/2023 Learned counsels for the parties have submitted that this writ petition has become infructuous. In view of the above submission, this writ petition is dismissed as having become infructuous. Stay petition also stands dismissed. (MADAN GOPAL VYAS),J (VIJAY BISHNOI),J Abhishek Kumar S.No.69