JUGAL KISHORE KHANDELWAL SON OF LATE SHRI DAMODAR LAL KHATORIA vs. INCOME TAX OFFICER

PDF · subscribers
CW/10780/2023HC RajasthanRJHC02052449202304 September 2025Bench: K.R. SHRIRAM,MANEESH SHARMA1 pages

No AI summary yet for this judgment.

[2025:RJ-JP:35573-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 10780/2023 Jugal Kishore Khandelwal Son Of Late Shri Damodar Lal Khatoria, Resident Of House No. 626 Bala Ji Ka Rasta, Ghat Gate Bazar, Jaipur. ----Petitioner Versus 1. ITO, Ward 1(1), Jaipur, New Central Revenue Building, Bhagwan Das Road, Jaipur-302001, Rajasthan. 2. Principal Commissioner Of Income Tax-1 Jaipur, Commissioner of Income Tax, Rajasthan, NCRB, Bhagwan Das Road, Jaipur (Rajasthan). ----Respondents For Petitioner(s) : Mr. Ashok Kumar Gupta HON'BLE THE CHIEF JUSTICE MR. K.R. SHRIRAM HON'BLE MR. JUSTICE MANEESH SHARMA Order 04/09/2025 1. Mr. Ashok Kumar Gupta says that petition has become infructuous and seeks leave to withdraw the petition. 2. Petition dismissed as withdrawn. (MANEESH SHARMA),J (K.R. SHRIRAM),CJ N.GANDHI/RAJAT/31

Recent GST High Court judgments

Search GST case law →