SHREE NARAYAN MEENA vs. THE ITO

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ITA/37/2018HC RajasthanRJHC02036944201816 July 2021Bench: SANGEET LODHA,MAHENDAR KUMAR GOYAL1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 37/2018 Shree Narayan Meena, A-163, Ashok Vihar, Jagatpura, Malviya Nagar, Jaipur ----Appellant Versus The I.T.O., Ward-61, Jaipur ----Respondent For Appellant(s) : Mr. Atul Saxena on behalf of Mr. Sanjay Jhanwar. For Respondent(s) : Mr. Hitesh mishra on behalf of Mr. R.B. Mathur. HON'BLE MR. JUSTICE SANGEET LODHA HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 16/07/2021 The matter comes up on an application [1/2021] preferred on behalf of appellant seeking leave to withdraw the appeal. Permission is granted. The application is allowed. The appeal is, accordingly, dismissed as withdrawn. (MAHENDAR KUMAR GOYAL),J (SANGEET LODHA),J DJ/- 44

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