GAJANAN TOWERS PVT LTD vs. THE INCOME TAX OFFICER

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ITA/231/2018HC RajasthanRJHC02067144201829 October 2021Bench: PRAKASH GUPTA,VINOD KUMAR BHARWANI1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 231/2018 Gajanan Towers Pvt Ltd, 3994 B Behind Oil Mill Nahargarh Road Jaipur Through Its Director Shri Jagdish Narayan Chhipa ----Appellant Versus The Income Tax Officer, Ward 4(1), Jaipur ----Respondent For Appellant(s) For Respondent(s) : : Mr. Rajat Sharma, Adv. for Mr. Sanjay Jhanwar, Adv. Mr. Nikhil Simlote, Adv. for Mr. R. B. Mathur, Adv. HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 29/10/2021 Matter comes up on an application (No.1/2021) for withdrawal of the appeal. For the reasons mentioned in the application, the same is allowed and the appeal is dismissed as withdrawn. (VINOD KUMAR BHARWANI),J (PRAKASH GUPTA),J PRAVESH/17

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