S S POLY CHEMICALS (P) LTD vs. THE ITO
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Income Tax Appeal No. 224/2018 S S Poly Chemicals (P) Ltd, E-218, Road No. Ipia Kota, 610A, Talwandi, Kota ----Appellant Versus The Ito, Ward-1(1), Kota ----Respondent For Appellant(s) : Ms. Mahi Yadav, Advocate For Respondent(s) : Ms. Parinitoo Jain, Advocate (through video conferencing) HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 31/07/2020 D.B. Civil Misc. Application No.1/2020 and D.B. Income Tax Appeal No.224/2018:- Learned counsel for the appellant has submitted that he may be permitted to withdraw the appeal to enable the appellant to avail Amnesty Scheme (“Vivad se Viswas”) under the Income Tax, 1961. Ordered accordingly. Application No.1/2020 stands disposed of. (CHANDRA KUMAR SONGARA),J (SABINA),J Om/25
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