THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. & ANR vs. DY COMMISSIONER OF INCOME TAX,CIRCLE - 3(1) / KOLKATA & ORS
WPO/684/2016HC CalcuttaWBCHCO003624201605 August 2021Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages
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OD-44 WPO No. 684 of 2016 IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction ORIGINAL SIDE THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. & ANR. Versus DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), KOLKATA & ORS. BEFORE: The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 5th August, 2021 (Via Video Conference) Mr. Gopal Ram Sharma, Adv. … for Petitioners
The Court : Mr. Sharma, learned Advocate appearing for the petitioners, submits on instruction that his client wants to withdraw this writ petition. Accordingly, this petition being WPO No. 684 of 2016 is dismissed as withdrawn.
(MD. NIZAMUDDIN, J.) SN AR(CR)
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