FOSSILS TRADELINK PVT. LTD. vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA & ORS

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WPO/513/2018HC CalcuttaWBCHCO003536201820 July 2021Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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OD-3 ORDER SHEET WPO/513/2018 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE FOSSILS TRADELINK PVT. LTD. Versus PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA & ORS BEFORE: The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 20th July, 2021. [Via video conference] Appearance: Mr. S. Roy Chowdhury, Adv. Mr. T. M. Siddiqui, Adv. The Court: This matter was running in the warning list since 13th July, 2021. Yesterday when the matter was called none appeared for the petitioner. No accommodation was sought. Today also when the matter is called none appears for the petitioner. No accommodation is sought. Accordingly, this writ petition is dismissed for default. Interim orders, if any, stand vacated. (MD. NIZAMUDDIN, J.) sp3

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