MONA PAREKH vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
WPO/2521/2022HC CalcuttaWBCHCO004824202214 September 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages
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OD – 9
ORDER SHEET WPO/2521/2022 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE
MONA PAREKH VS ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
BEFORE: The Hon'ble JUSTICE MD. NIZAMUDDIN Date : 14TH SEPTEMBER, 2022.
APPEARANCE: Mr. Rites Goel, Adv. ..for the petitioner
Mr. Prithu Dudhoria, Adv. ..for the respondents
The Court: This writ petition has been filed and affirmed by a person who has not been duly authorised as per law. Liberty is granted to the petitioner to withdraw this writ petition and file a fresh writ petition. Accordingly, this writ petition being WPO No. 2521 of 2022 is treated as withdrawn.
(MD. NIZAMUDDIN, J.) Sbghosh
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