SATYABRATA MOITRA vs. THE INCOME TAX OFFICER, WARD-25(2), KOLKATA & ANR.

OD-20 IA No: GA/1/2007 (Old GA/1901/2007) In WPO/ 200/2007 IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction ORIGINAL SIDE (Via Video Conference) SATYABRATA MOITRA Versus THE INCOME TAX OFFICER, WARD-25(2), KOLKATA & ANR. BEFORE: The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 18th February, 2021. Appearance:- Mr.Paritosh Sinha, Adv. Ms.Tapati Samanta, Adv. ..for the State The Court : It appears that the writ petition has been dismissed on 8th February, 2010. The connected interlocutory application being GA No. 1 of 2007 (Old No: GA/1901/2007) is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated. The Department is directed to ensure that the records are corrected. (RAVI KRISHAN KAPUR, J.) D.Ghosh