LAMBODAR CONSTRUCTION AND TRADING CO PRIVATE LIMITED vs. OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX AND ANOTHER

04-04-2022 Item No.18 Subrata IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction Appellate Side WPA No.4768 of 2022 Lambodar Construction & Trading Co. Private Limited -vs- Office of the Assistant Commissioner of Income Tax Central CIR-2 at Kolkata & Anr. None …for the petitioner On the previous occasions none appeared for the parties and no accommodation had been sought. Today also none represents the parties and no accommodation is sought when this matter is called. This writ petition is dismissed for default. [Md. Nizamuddin, J]