M/S GANDHARMARDHAN SPONGE INDUSTRIES LTD vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX -2 & ORS

08.07.2021 p.b. Sl. No.5. W.P.A. 28672 of 2016 M/s. Gandhamardhan Sponge Industries Pvt. Ltd. Vs. The Principal Commissioner of Income Tax, Central, Kolkata-2 & Ors. (Via Video Conference) Mr. Dhiraj Trivedi. …….for Income Tax Authorities. None appears on behalf of the petitioner. Mr. Trivedi, learned advocate appears on behalf of the Income Tax Authorities. No accommodation is sought. This writ petition being WPA No.28672 of 2016 is dismissed for default. (Md. Nizamuddin, J.)