ASHOK SETHIA vs. DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION ) UNIT IV(1),
WPA/22471/2014HC CalcuttaWBCHCA045641201430 September 2021Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages
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30.9.2021 ks WPA 22471 of 2014 sl. 166 Ashok Sethia Vs Deputy Director of Income Tax(Investigation), Unit- IV(1), Kolkata & Ors. Mr. S.N. Dutta, Mr. Soumen Bhattacharjee … For the Respondents. None appeared for the petitioner when the matter was called on 28th September, 2021 and no accommodation was sought. Today also when the matter was called, none appeared for the petitioner and no accommodation was sought. Learned Advocates for the respondents are present. This writ petition, being WPA 22471 of 2014 is dismissed for default. ( Md. Nizamuddin, J. )
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