PRICE WATERHOUSE & ANR vs. COMMISSIONER OF INCOME TAX, KOLKATA - 8 & ORS
WPA/21264/2017HC CalcuttaWBCHCA040041201727 June 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages
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27.06.2022. p.b. Sl. No.1. W.P.A. 21264 of 2017 Price Waterhouse & Co. LLP & Anr. Vs. Commissioner of Income Tax, Kolkata-8 & Ors. Mr. Asim Choudhury, Mr. Soham Sen. ……..for the petitioners. Mr. Vipul Kundalia, Mr. Prithu Dudharia. ……..for the respondents. Heard learned advocates appearing for the parties. Considering the submission of the petitioners that petitioners seek to withdraw this writ petition with liberty to agitate the issues involved in this writ petition before the appropriate forum in an appropriate proceeding, this writ petition being WPA No.21264 of 2017 is dismissed as withdrawn. Interim order, if any, stands vacated. (Md. Nizamuddin, J.)
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