AAYUSH MANUFACTURERS AND FINANCIERS PVT LTD vs. INCOME TAX OFFICER WARD NO 8(1),KOL AND ORS
WPA/21097/2022HC CalcuttaWBCHCA041781202223 September 2022Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages
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23.9.2022 ks WPA 21097 of 2022 sl. 39 Aayush Manufacturers and Financiers Vs Income Tax Officer, Ward-8(1), Kolkata & Ors. Mr. Avra Mazumder, Ms. Megha Agarwal … For the Petitioner. Mr. Trilok Mitra … For the Respondents. This writ petition being WPA 21097 of 2022 is dismissed as “withdrawn” with liberty to the petitioner to file a fresh writ petition. ( Md. Nizamuddin, J. )
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