PRINCIPAL COMMISSIONER OF INCOME TAX,CENTRAL 1, KOLKATA vs. M/S ADHUNIK METALIKS LTD
ITA/72/2019HC CalcuttaWBCHCO000260201925 June 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ1 pages
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O-48
IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION ORIGINAL SIDE
ITA/72/2019
PRINCIPAL COMMISSIONER OF INCOME TAX,CENTRAL 1, KOLKATA VS M/S ADHUNIK METALIKS LTD
BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI
And THE HON’BLE JUSTICE RAJARSHI BHARADWAJ Date : 25th June, 2024.
1.
Case called on. None appears for the appellant to press the appeal. On 01.12.2023 when the case was listed none appeared for the appellant to press the case. 2. Since appellants have not continuously not appearing to press this appeal, therefore, the appeal is dismissed for non-prosecution.
(SURYA PRAKASH KESARWANI, J.)
(RAJARSHI BHARADWAJ, J.)
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