C.I.T. WB-II,CAL. vs. M/S.JAINTIYA COAL SUPPLIES P.LTD.

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ITA/58/2001HC CalcuttaWBCHCO001029200122 December 2010Bench: HON'BLE JUSTICE KALYAN JYOTI SENGUPTA,HON'BLE JUSTICE KANCHAN CHAKRABORTY1 pages

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OD – 1 ORDER SHEET

IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE ITA/58/2001

C.I.T. WB-II, CAL. VS. M/S. JAINTIYA COAL SUPPLIES P. LTD.

BEFORE : THE HON’BLE JUSTICE T.S. SIVAGNANAM

A N D THE HON’BLE JUSTICE HIRANMAY BHATTACHARYYA

Date : February 9, 2022.

[Via Video Conference]

The Court : This matter was directed to appear under the heading “To Be Mentioned” as the same is still shown in the website as pending, though the instant appeal was dismissed by an order dated December 22, 2010. The Registrar, O.S. as also the Registrar, I.T. is directed to ensure that this appeal should not be shown to be pending in the docket of this Court.

(T. S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

GH/sp3

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