SANAT KUMAR BHATTACHARJEE vs. COMMISSIONER OF INCOME TAX- XVIII, KOLKATA
ITA/52/2010HC CalcuttaWBCHCO000711201016 September 2022Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE SUPRATIM BHATTACHARYA1 pages
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O-112 ITA/52/2010 IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE SANAT KUMAR BHATTACHARJEE -Versus- COMMISSIONER OF INCOME TAX- XVII, KOLKATA BEFORE: The Hon’ble JUSTICE T.S. SIVAGNANAM -And- The Hon’ble JUSTICE SUPRATIM BHATTACHARYA Date : 16th September, 2022. The Court : None appears for the appellant. The appeal is dismissed for non-prosecution. (T.S. SIVAGNANAM, J.) (SUPRATIM BHATTACHARYA, J.) S.Das/As.
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