COMMISSIONER OF INCOME TAX, KOLKATA-IV, KOLKATA vs. M/S. SIMPLEX PROJECTS LIMITED

PDF · subscribers
ITA/46/2014HC CalcuttaWBCHCO003518201407 May 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE RAJARSHI BHARADWAJ1 pages

No AI summary yet for this judgment.

OD-8 ITA/46/2014 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE COMMISSIONER OF INCOME TAX, KOLKTA-IV, KOLKATA VERSUS M/s. SIMPLEX PROJECTS LIMITED BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI AND THE HON’BLE JUSTICE RAJARSHI BHARADWAJ Date : 7th May, 2024. 1. Case called out. 2. None appears for the appellant to press the appeal. 3. The appeal (ITA/46/2014) is dismissed for non-prosecution. (SURYA PRAKASH KESARWANI, J.) (RAJARSHI BHARADWAJ, J.) As

Recent GST High Court judgments

Search GST case law →