UNIVERSAL CABLES LTD. vs. COMMISSIONER OF INCOME TAX-II, KOLKATA

Serial No. OD – 1 (suppl. List) HIGH COURT AT CALCUTTA (ORIGINAL SIDE) ITA/280/2009 (Through Video Conferencing) UNIVERSAL CABLES LTD. ….Appellant(s) Through:Mr. Agnibesh Sengupta, Advocate (VC),Ms. Swapna Das, Mr. S. Das, Advocates v/s COMMISSIONER OF INCOME TAX-II KOLKATA . ….Respondent(s) Through:None. Coram : HON’BLE MR. JUSTICE RAJESH BINDAL, JUDGE HON’BLE MR. JUSTICE ANIRUDDHA ROY, JUDGE O R D E R 1. Learned Advocate for the appellant submitted that he may be permitted to withdraw the present appeal as the appellant has approached the competent authority for settlement of the disputes under the Vivad Se Vishwas Scheme, 2020. 2. The appeal is dismissed as withdrawn with liberty to the appellant to pursue the application before the competent authority. KOLKATA 25.03.2021 GH/akg. (ANIRUDDHA ROY) JUDGE (RAJESH BINDAL) JUDGE