PRINCIPAL COMMISSIONER OF INCOME TAX -18, KOLKATA vs. SHRI VISHAL KANODIA
ITA/22/2022HC CalcuttaWBCHCO001327202103 July 2024Bench: HON'BLE JUSTICE SURYA PRAKASH KESARWANI,HON'BLE JUSTICE AJAY KUMAR GUPTA1 pages
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ORDER
O – 120 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION (INCOME TAX) ORIGINAL SIDE
ITA/22/2022 PRINCIPAL COMMISSIONER OF INCOME TAX -18, KOLKATA VS SHRI VISHAL KANODIA
BEFORE : THE HON’BLE JUSTICE SURYA PRAKASH KESARWANI
AND THE HON’BLE JUSTICE AJAY KUMAR GUPTA Date : 3rd July 2024.
1.
Case called out. None appears for the appellant to press the appeal. 2. The appeal is dismissed for non-prosecution.
(SURYA PRAKASH KESARWANI, J.)
(AJAY KUMAR GUPTA, J.)
S. Kumar
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